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ITAT: Limited Scrutiny can be Converted to Complete Scrutiny with Approval of PCIT Only - (26 May 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Ahmedabad bench has held that the AO can convert the Limited Scrutiny to Complete Scrutiny on certain requirements only with the approval of PCIT in writing.

Tags : ITAT   ASSESSING OFFICER   PCIT  

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