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ITAT: Onus to Prove Creditworthiness of Unexplained Credit is on Assessee - (26 May 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Allahabad Bench has held that the onus to prove the creditworthiness of the unexplained credit is on the Assessee.

Tags : ITAT   ONUS   CREDITWORTHINESS  

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