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Karnataka HC Extends Interim Order Restraining CCI from Divulging Confidential Information of Google - (26 May 2022)

MRTP/ COMPETITION LAWS

Karnataka High Court has extended its order restraining the Competition Commission of India (CCI) from divulging confidential information of Google India Pvt Ltd to the complainant Alliance Of Digital India Foundation till the next date of hearing.

Tags : KARNATAKA HIGH COURT   COMPETITION COMMISSION OF INDIA   GOOGLE  

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