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Allahabad HC Denies Bail to 34 Cops Accused of Killing 10 Sikhs in 'Fake' Encounter - (26 May 2022)

CRIMINAL

Allahabad High Court has denied bail to 34 Cops who have been accused of killing 10 Sikh men in an alleged fake encounter in the year 1991 treating them as terrorists.

Tags : ALLAHABAD HIGH COURT   BAIL   FAKE ENCOUNTER  

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