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Allahabad HC Quashes FIR Against Siddharth Varadarajan & Ismat Ara Over "The Wire" Report - (26 May 2022)

CRIMINAL

Allahabad High Court has quashed the FIR registered against The Wire's founding editor Siddharth Varadarajan and reporter Ismat Ara over a report on the death of a protester during the farmers protest on Republic Day 2021 in New Delhi.

Tags : ALLAHBAD HIGH COURT   THE WIRE   FARMER PROTEST   UP POLICE  

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