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J&K Terror Funding Case: NIA Court Sentences Life Imprisonment to Yasin Malik - (26 May 2022)

CRIMINAL

Special NIA Court, Delhi has sentenced Kashmiri separatist leader Yasin Malik to Life Imprisonment after he was convicted in connection with Jammu & Kashmir terror funding case. Malik had pleaded guilty in the case and did not contest to the charges against him.

Tags : NIA COURT   TERROR FUNDING   LIFE IMPRISONMENT  

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