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ITAT: No TDS on Discounts Extended to Pre-paid SIM Distributors - (25 May 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Raipur bench has held that no TDS on Discounts extended to Pre-paid SIM distributors on transfer of pre-paid SIM cards/talk time.

Tags : ITAT   TDS   PRE-PAID SIM  

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