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SC Directs UIDAI to Issue Aadhaar Cards to Sex Workers Without Insisting on Proof of Residence - (25 May 2022)

CIVIL

Supreme Court, has directed Unique Identification Authority of India (UIDAI) to issue Aadhaar Cards to sex workers on the basis of a proforma certification submitted by a Gazetted Officer at NACO or the Project Director of the State Aids Control Society.

Tags : SUPREME COURT   UIDAI   SEX WORKERS  

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