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Patna High Court Rejects Plea Moved by Ex-MLA Rajballabh Yadav for Suspension of Life Sentence - (25 May 2022)

CRIMINAL

Patna High Court has rejected an interlocutory application moved by ex- MLA Rajballabh Yadav under Section 389(1) CrPC for suspension of sentence. The applicant is serving life sentence in the rape case of a minor and moved the application during the pendency of appeal against the conviction order.

Tags : PATNA HIGH COURT   LIFE SENTENCE   RAPE   MINOR  

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