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RBI Extends E-Payment Deadline and Banking Hours - (30 Mar 2016)

Reserve Bank of India (RBI) has issued instructions wherein it has been decided that all agency banks shall keep counters of their designated branches conducting government business open for full day on March 30, 2016, and till 8.00 p.m. on March 31, 2016. All electronic transactions would, however, continue till midnight of March 31, 2016.

Tags : RESERVE BANK OF INDIA   E-PAYMENT  

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