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Calcutta HC Dismisses Plea by WBCPCR Seeking Compensation From Election Commission For Covid Orphans - (25 May 2022)

CIVIL

Calcutta HC dismissed a PIL filed by West Bengal Commission for Protection of Child Rights (WBCPCR) seeking a direction upon the Election Commission to compensate the families of the children who have lost their lives due to Covid-19 following the announcement of the general elections in the State.

Tags : WEST BENGAL COMMISSION FOR PROTECTION OF CHILD RIGHTS   ELECTION COMMISSION   COVID-19   COMPENSATION  

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