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Hyderabad HC Issues Notice to Hyderabad Central University - (30 Mar 2016)

Hyderabad High Court has issued notices to Hyderabad Central University, its Vice Chancellor, Dean, Students Welfare, and the Cyberabad Police Commissioner in response to a petition demanding restoration of peace and academic atmosphere on the varsity campus.

Tags : HYDERABAD HIGH COURT   HYDERABAD CENTRAL UNIVERSITY  

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