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Kerala HC to State: Publicize Toll-Free No. “112” as Emergency Response Support System - (24 May 2022)

CRIMINAL

Kerala High Court while suggesting State to consider to assist child abuse or sexual violence survivors, has emphasised the need to take steps to publicize the Toll-Free Number '112' as an Emergency Response Support System.

Tags : KERALA HIGH COURT   SEXUAL ASSAULT   EMERGENCY RESPONSE SUPPORT SYSTEM  

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