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Vismaya Dowry Death Case: Kerala Court Sentences Husband to 10 Years Jail and Rs. 12.5 Lakh Fine - (24 May 2022)

CRIMINAL

Kerala Court pronounced the sentence in the sensational dowry death case where 22-year-old Vismaya V Nair was found dead at her in-laws' house allegedly of suicide due to dowry harassment and domestic violence in June 2021.

Tags : KERALA COURT   DOWRY DEATH   SUICIDE  

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