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Gujarat HC Permits Appointment under ST Quota Pending Scrutiny of Caste Certificate - (24 May 2022)

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Gujarat High Court has permitted a person claiming to be from Scheduled Tribe community, to be provisionally appointed to the post of Sales Tax Inspector Classs III, pending scrutiny of the caste certificate produced by him.

Tags : GUJARAT HIGH COURT   SCHEDULED TRIBE   SALES TAX  

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