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RBI Working Paper Series No. 4: Is Exchange Rate the Dominant Factor Influencing Corporate Profitability in India?- (Reserve Bank of India) (17 Aug 2015)

MANU/RPRL/0096/2015

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The Reserve Bank of India introduced a working paper titled 'Is Exchange Rate the dominant factor influencing Corporate Profitability in India?'. The paper analyses corporate performance to assess the significance of firm specific and macroeconomic factors on corporate profitability under two distinct regimes.

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RBI Working Paper Series No. 4: Is Exchange Rate the Dominant Factor Influencing Corporate Profitability in India?

Tags : RBI   WORKING PAPER   EXCHANGE RATE  

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