Final Findings in Sunset Review of anti-dumping investigation concerning imports of Elastomeric Filament Yam' originating in or exported from China PR, South Korea, Taiwan and Vietnam- (Ministry of Finance ) (18 May 2022)

MANU/REVU/0036/2022

Customs

1. The undersigned is directed to refer to final findings on the above subject issued vide notification F. No. 7/14/2021-DGTR dated 1st February, 2022, wherein it was recommended to continue anti-dumping duty in force on the imports of 'Elastomeric Filament Yam' originating in or exported from China PR, South Korea, Taiwan and Vietnam

2. In exercise of the powers conferred by sub-sections (1) and (5) of section 9A of the Customs Tariff Act, read with rules 18 and 20 of the Customs Tariff (Identification, Assessment and Collection of Anti-Dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995, the Central Government, after considering the final findings of the designated authority, has decided not to accept the aforesaid recommendations.

Tags : FINAL FINDINGS SUNSET REVIEW ANTI-DUMPING