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RBI Increases Investment Limit of FPIs - (30 Mar 2016)

Reserve Bank of India (RBI) has increased investment limit of Foreign Portfolio Investors (FPIs) in central government bonds to Rs 2 lakh crore, from the existing Rs 1,79,500 crore, in two tranches by July 5.

Tags : RESERVE BANK OF INDIA   FOREIGN PORTFOLIO INVESTORS  

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