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SC: Shiksha Karmis in Chhattisgarh Can’t Claim Parity in Pay-Scale With That of Municipal Teachers - (23 May 2022)

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Supreme Court has held that Shiksha Karmis in Chhattisgarh cannot claim parity in pay-scale with that of Municipal teachers on the principle of equal pay.

Tags : SUPREME COURT   CHHATTISGARH   EQUAL PAY FOR EQUAL WORK  

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