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Calcutta HC Orders University Students to Pay Medical Expenses of Students Injured During Raging - (23 May 2022)

EDUCATION

Calcutta High Court on Thursday has directed students of a university who had been found to have engaged in ragging to pay for the medical treatment of the injured students and also participate in community service by teaching school students in a bid to deter the repetition of such acts.

Tags : CALCUTTA HIGH COURT   RAGGING   MEDICAL EXPENSES  

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