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Delhi Court Grants Bail to DU Professor Arrested Over Post Relating To Gyanvapi Mosque - (23 May 2022)

CRIMINAL

Delhi Court has granted bail to Ratan Lal, a professor of history at Delhi University, arrested over a social media post about the recent controversy regarding Gyanvapi Mosque, after observing that the feeling of hurt felt by an individual cannot represent an entire group or community.

Tags : DELHI COURT   GYANVAPI MOSQUE   BAIL  

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