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Delhi HC Grants Permanent Injunction Along With ?3 Lacs Compensation in Trademark Infringement Suit - (23 May 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while dealing with a trademark infringement suit filed by Cable News Network (CNN) news channel has granted a permanent injunction against various entities over the use of the identical mark 'CNN' while providing similar news services.

Tags : DELHI HIGH COURT   CNN NEWS   PERMANENT INJUNCTION   TRADEMARK INJUNCTION  

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