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Delhi HC Orders Removal of Garbage & Encroachments from Green Belt Around Lajpat Nagar Metro Route - (23 May 2022)

CIVIL

Delhi High Court ordered the South Delhi Municipal Corporation to take immediate steps to remove garbage and alleged illegal encroachment from the green belts around the Lajpat Nagar Metro Station area.

Tags : DELHI HIGH COURT   METRO ROUTE   ENCROACHMENT   DELHI MUNICIPAL CORPORATION  

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