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P&H HC: Withhold Salary of Home Secretary Until Payment of Pensionary Benefits to Widow - (23 May 2022)

SERVICE

Punjab and Haryana High Court in a plea moved by the widow of a Class IV employee of the State has ordered to withheld the salary of the Home Secretary, Punjab, till the payment of entire amount of the pensionary benefits to the widow.

Tags : PUNJAB AND HARYANA HIGH COURT   HOME SECRETARY   PENSIONARY BENEFITS  

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