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SEBI Directs Commodity Exchanges to Comply with Provisions of Client Code Modifications - (30 Mar 2016)

SEBI has directed commodity exchanges to comply with provisions of client code modifications in equity markets within 1 month. Superseding circulars issued by Forward Markets Commission, SEBI directed national and regional commodity exchanges to use facility of client code modification exceptionaly.

Tags : SEBI   COMMODITY EXCHANGES  

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