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Calcutta HC Restrains WB Minister's Daughter from Continuing as Teacher until Further Orders - (20 May 2022)

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Calcutta High Court has ordered that the daughter of West Bengal Minister, Paresh Chandra Adhikari should not be allowed to enter the school premises until further orders and must also deposit the total salary received so far during her tenure with the Registrar General of the High Court.

Tags : CALCUTTA HIGH COURT   WEST BENGAL   TEACHER RECRUITMENT SCAM  

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