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CBIC Allows Export of Goods from Bangladesh to India by Rail in Closed Containers - (20 May 2022)

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Central Board of Indirect Taxes and Customs has allowed the export of goods from Bangladesh to India by rail in closed containers. The carrier will be the Indian Railways trains travelling between India and Bangladesh.

Tags : CALCUTTA HC RESTRAINS WB MINISTER'S DAUGHTER FROM CONTINUING AS TEACHER UNTIL FURTHER ORDERS  

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