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Calcutta HC Gives Fresh Opportunity to Assessee Due to Technical Glitches in Income Tax Portal - (20 May 2022)

DIRECT TAXATION

Calcutta High Court has directed the assessing officer to start new assessment proceeding as taxpayer could not furnish answers to the notice due to the technical glitches in the income tax portal.

Tags : CALCUTTA HIGH COURT   ASSESSMENT PROCEEDING   NOTICE   TAXPAYER  

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