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Patna HC Grants Bail to a Man Accused of Making Fake Calls in Police Superintendent's Name - (20 May 2022)

CRIMINAL

Patna High Court has granted bail to a man accused in the case of making fake calls in the name of Superintendent of Police for pressurizing the complainant into land and money transactions.

Tags : PATNA HIGH COURT   BAIL GRANTED   SUPERINTENDENT OF POLICE  

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