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Orissa HC Upholds Life Sentence To Man For Murder of Cousin Brother - (20 May 2022)

CRIMINAL

Orissa High Court has upheld the conviction of a person, who was sentenced to life for committing murder of his cousin-brother and observed that it is not a case of mistaken identity since all the witnesses are close relations of both the accused and the deceased.

Tags : ORISSA HIGH COURT   MURDER   LIFE SENTENCE   CLOSE RELATIVES  

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