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SC to MP Govt.: Withdraw Policy to Give Incentives to Prosecutors for Securing Death Penalty - (20 May 2022)

CRIMINAL

Supreme Court has directed the Counsel appearing for the State to advise the Madhya Pradesh Government to withdraw all such policies for PPs as well those for the Investigating Officials which incentives the outcome of sentencing.

Tags : SUPREME COURT   PROSECUTORS   DEATH PENALTY  

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