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Kerala HC Directs Strict Action against Those Discarding Garbage in Drains - (20 May 2022)

CIVIL

Kerala High Court has directed the Secretary of the Cochin Corporation to initiate strict action against those dumping garbage into canals and drains, resulting the flooding of roads and causing blockage of drains in the State.

Tags : KERALA HIGH COURT   STRICT ACTION   ROADS AND CANALS  

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