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Supreme Court Enhances Sentence Of Navjot Sidhu To One Year Imprisonment In 1988 Road Rage Case - (19 May 2022)

CRIMINAL

Supreme Court enhanced the sentence of Congress leader and former Indian Cricket team member Navjot Singh Sidhu to one year imprisonment in a 1988 road rage accident in which one person named Gurnam Singh had died.

Tags : NAVJOT SINGH SIDHU   ROAD ACCIDENT  

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