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UP Stamps and Registration Department Announces 4 Month Relief to Homebuyers on Stamp Duty Hike - (30 Mar 2016)

UP Stamps and Registration Department has said that homebuyers whose papers are cleared by Noida Authority before April 1 will get a 4-month extension to get their properties registered without having to pay 2 % point hike in stamp duty.

Tags : UP STAMPS AND REGISTRATION DEPARTMENT   NOIDA AUTHORITY   HOMEBUYERS  

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