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SC Grants Bail to Indrani Mukerjea in Sheena Bora Murder Case - (18 May 2022)

CRIMINAL

Supreme Court has granted bail to Indrani Mukerjea, after being in judicial custody for 6.5 years, who is the prime accused in the Sheena Bora murder case.

Tags : CUSTODY   SUPREME COURT   BAIL   INDRANI MUKERJEA   SHEENA BORA   6.5 YEARS  

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