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CBIC Extends Due Date For Filing of GSTR-3B - (18 May 2022)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has extended the due date for filing of GSTR 3B to May 24th, 2022 due to the technical glitches in the Goods and Services Tax Network (GSTN), reported by Infosys in generation of April 2022 GSTR-2B and auto-population of GSTR-3B on portal.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   GSTR 3B   INFOSYS   GSTR-2B  

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