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SC Grants 3 Months Interim Bail to Jitendra Narayan Singh Tyagi in Dharma Sansad Case - (18 May 2022)

CRIMINAL

Supreme Court has granted three months interim bail to Jitendra Narayan Singh Tyagi with regard to the Haridwar Dharma Sansad case linking alleged inflammatory speeches made against Muslims.

Tags : SUPREME COURT   JITENDRA NARAYAN SINGH TYAGI   SPEECHES   MUSLIMS  

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