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Delhi HC Dismisses Plea Filed by Former CBI Head Against Removal of His Twitter Verification Tag - (17 May 2022)

CRIMINAL

Delhi High Court has dismissed the plea with a cost of Rs. 10,000, filed by former Central Bureau of Investigation (CBI) head M. Nageswara Rao against the decision of micro blogging website Twitter to remove his verification tag, often known as blue tick from his account.

Tags : DELHI HIGH COURT   CENTRAL BUREAU OF INVESTIGATION   M. NAGESWARA RAO   TWITTER   ACCOUNT  

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