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SC to Bank: ‘You Don't Go After Big Fish, But You Harass Poor Farmers’ - (17 May 2022)

BANKING

Supreme Court has pulled up the Bank of Maharashtra for challenging an order of the Madhya Pradesh High Court directing it to accept the One Time Settlement (OTS) proposal of farmers and issue them sanction letters, saying the bank does not go after big fish but is only harassing poor farmers.

Tags : SUPREME COURT   BANK OF MAHARASHTRA   ONE TIME SETTLEMENT   MADHYA PRADESH HIGH COURT  

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