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CESTAT: Cenvat Credit Allowable on Steel Items Used in Creation of Sponge Iron Kiln and Power Plant - (17 May 2022)

EXCISE

Customs, Excise and Service Tax Appellate Tribunal, Kolkata has applied the "user-test" by providing cenvat credit on steel goods used in the construction of a sponge iron kiln and a power plant.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   USER-TEST   CENVAT CREDIT   SPONGE IRON KILN   POWER PLANT  

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