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P&H High Court Notices Haryana Govt. On Vadra-Promoted Firm's Petition - (30 Mar 2016)

P&H High Court has issued a notice to Haryana Government on petition filed by Skylight Hospitality Private Limited, a company promoted by Robert Vadra, son-in-law of Congress president Sonia Gandhi, challenging VAT notice.

Tags : P&H HIGH COURT   HARYANA GOVERNMENT   ROBERT VADRA  

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