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Gujarat AAR: Bus Body Building on Chassis Owned by GST Registered Customer Attracts 18% GST - (16 May 2022)

GOODS AND SERVICES TAX

Gujarat Authority of Advance Ruling (AAR) consisting of members Arun Richard and Atul Mehta ruled that 18% GST is payable on bus body building on chassis owned by GST registered customers and unregistered customers.

Tags : GUJARAT AAR   CGST ACT   GST  

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