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POTA Court Convicts 10 and Acquits 3 in 2002-2003 Mumbai Triple Blasts Case - (29 Mar 2016)

A special Prevention of Terrorism Act (POTA) court has pronounced 10 accused guilty in the triple bomb blasts case that shook Mumbai between December 2002 and March 2003.

Tags : MUMBAI TRIPLE BLASTS CASE   POTA COURT  

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