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RBI cancels Certificate of Registration of 7 NBFCs- (Reserve Bank of India) (17 Aug 2015)

MANU/RPRL/0095/2015

Banking

The Reserve Bank of India cancelled the certificate of registration of seven non-banking financial companies. The companies are no longer allowed to transact as NBFCs under Section 45I of the Reserve Bank of India Act, 1934.

Relevant : Section 45I Reserve Bank of India Act, 1934 Act

Tags : RBI   NBFCS   CERTIFICATE   CANCELLATION  

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