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Supreme Court Rejects Plea Seeking Postponement of NEET PG 2022 - (13 May 2022)

EDUCATION

Supreme Court has rejected a plea to postpone the National Eligibility cum Entrance Test postgraduate exam, 2022 which is set to take place on May 21. The court noted that it could not give orders postponing the exam which will cause hardships to lakhs of candidates who have prepared for the same.

Tags : SUPREME COURT   NATIONAL ELIGIBILITY CUM ENTRANCE TEST POSTGRADUATE EXAM   2022   CANDIDATES   MAY 21  

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