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Allahabad HC Grants Bail To Undertrial In Jail for Over 11 Years - (13 May 2022)

CRIMINAL

Allahabad High Court has granted bail to an undertrial prisoner who has been in jail for over 11 years regarding an attempt to murder case. The court also gave a piece of advice to young lawyers to take up the cases of such prisoners who can't approach courts due to their adverse pecuniary position.

Tags : ALLAHABAD HIGH COURT   UNDERTRIAL PRISONER   PECUNIARY POSITION   11 YEARS  

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