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Supreme Court Extends Stay on Ritu Maheshwari's Non-Bailable Warrant - (12 May 2022)

CRIMINAL

Supreme Court has extended the stay on the non-bailable warrant issued by the Allahabad High Court against Noida Chief Executive Officer (CEO) and Indian Administrative Service officer Ritu Maheshwari till May 13 with regard to contempt proceedings against her.

Tags : SUPREME COURT   NON-BAILABLE WARRANT   RITU MAHESHWARI   CHIEF EXECUTIVE OFFICER   INDIAN ADMINISTRATIVE SERVICE   NOIDA  

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