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SC Asks MP SEC to Notify Local Body Election Programme Within 2 Weeks - (11 May 2022)

ELECTION

Supreme Court has directed the Madhya Pradesh State Election Commission (SEC) to notify the programme for local body elections in the state within two weeks. The apex court observed that election is due in respect of over 23,000 local bodies across Madhya Pradesh.

Tags : SUPREME COURT   MADHYA PRADESH STATE ELECTION COMMISSION   LOCAL BODY   ELECTIONS  

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