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Delhi HC Grants Bail to Former Religare CFO in RFL Scam Case - (11 May 2022)

CRIMINAL

Delhi High Court has granted bail to Krishnan Subramanian, former chief financial officer of Religare Enterprises Limited, with regard to the Fortis Religare Scam case involving the alleged financial scam of disbursal of loans worth thousands of crores to shell entities having no financial strength.

Tags : DELHI HIGH COURT   KRISHNAN SUBRAMANIAN   CHIEF FINANCIAL OFFICER   RELIGARE ENTERPRISES LIMITED   FORTIS RELIGARE  

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