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SC Declines to Entertain Plea on Shaheen Bagh Demolition Drive - (10 May 2022)

CIVIL

Supreme Court has refused to entertain a plea filed by CPI(M) against the demolition drive in Shaheen Bagh here, stating that it cannot interfere with the anti-encroachment drive at the instance of a political party.

Tags : SUPREME COURT   SHAHEEN BAGH   ANTI-ENCROACHMENT   DEMOLITION  

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